Andhra Pradesh High Court - Amravati
E. Janardhan Goud vs Smt. Y.N. Jayaprada, on 2 November, 2021
HIGH COURT OF ANDHRA PRADESH
MAIN CASE NO.: C.C.No.1775 2021
PROCEEDING SHEET
Sl. Date ORDER OFFICE
No. NOTE
1. 02.11.2021 DVSS, J
Issue notice to the respondent.
List on 07.12.2021.
________ DVSS, J SPP