Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 66 in Chhattisgarh State Rajmarg Adhiniyam, 2003 66. Repeal. - The Chhattisgarh, Highway Act, 1936 (No. 34 of 1936) so far as applies to Chhattisgarh State is hereby repealed.
