Allahabad High Court
Smt Laxmi Devi vs Pramod Kumar Pandeythe Deputy ... on 16 July, 2021
Author: Ajit Kumar
Bench: Ajit Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- CONTEMPT APPLICATION (CIVIL) No. - 1542 of 2021 Applicant :- Smt Laxmi Devi Opposite Party :- Pramod Kumar Pandeythe Deputy Collector And 6 Others Counsel for Applicant :- Avanish Kumar Upadhyay,Raj Kumar Upadhyay Hon'ble Ajit Kumar,J.
After some argument, learned counsel for the applicant submits that he will seek appropriate remedy for ventilation of his grievance at appropriate forum and as such this application may be dismissed.
In view of the above, the application is dismissed with aforesaid liberty.
Order Date :- 16.7.2021 Atmesh