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Allahabad High Court

Smt Laxmi Devi vs Pramod Kumar Pandeythe Deputy ... on 16 July, 2021

Author: Ajit Kumar

Bench: Ajit Kumar





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 1542 of 2021
 

 
Applicant :- Smt Laxmi Devi
 
Opposite Party :- Pramod Kumar Pandeythe Deputy Collector And 6 Others
 
Counsel for Applicant :- Avanish Kumar Upadhyay,Raj Kumar Upadhyay
 

 
Hon'ble Ajit Kumar,J.
 

After some argument, learned counsel for the applicant submits that he will seek appropriate remedy for ventilation of his grievance at appropriate forum and as such this application may be dismissed.

In view of the above, the application is dismissed with aforesaid liberty.

Order Date :- 16.7.2021 Atmesh