Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Bihar - Subsection Section 30(vi) in The Bihar Agricultural Produce Markets Act, 1960 (vi)the payment of interest on the loans that may be raised for the purposes of the market and the provision of a sinking fund in respect of such loans;
