Madhya Pradesh High Court
Smt. Seema Gupta vs Smt. Radha on 22 March, 2024
Author: Achal Kumar Paliwal
Bench: Achal Kumar Paliwal
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR SA No. 1013 of 2023 (SMT. SEEMA GUPTA AND OTHERS Vs SMT. RADHA AND OTHERS) Dated : 22-03-2024 Mr. Saket Malik - Advocate for appellants.
Mr. Yash Nitin Nasery - Advocate for caveator. Ms. Nailini Gurang - Panel Lawyer for State.
At the request of learned counsel for the appellants, list this matter after four weeks.
(ACHAL KUMAR PALIWAL) JUDGE julie Signature Not Verified Signed by: JULIE SINGH Signing time: 4/4/2024 4:53:22 PM