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State of Assam - Section

Section 23 in Cotton University Act, 2017

23. Authorities of the University.

- The following shall be the authorities of the University ;
(i)The Court;
(ii)The Executive Council;
(iii)The Academic Council;
(iv)The Post Graduate Board;
(v)The Under Graduate Board;
(vi)The Board of Studies;
(vii)The Finance Committee;
(viii)The Selection Committees;
(ix)Such other authorities as may be declared by the Statutes to be the authorities of the University.