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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 13(2) in Jammu and Kashmir Protection of Interests of Depositors (In Financial Establishments) Act, 2018

(2)The Commercial Court shall follow the provisions of the Code of Civil Procedure, Samvat 1977, as amended by this Act, in the trial of a suit in respect of a commercial dispute of a Specified Value.