Delhi High Court - Orders
Mr. Rajkumar Sabu vs Ms. Kaushalya Devi Sabu & Ors on 16 December, 2020
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~4&7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
I.A.Nos.7624/2016, 5875/2020, 7863/2020, 8923/2020, 11028/2020,
11390/2020 & Crl.M.A.No.12366/2020 in
+ CS(COMM)No.761/2016
MR. RAJKUMAR SABU .....Plaintiff
Through : Mr. Chander Lall, Sr. Adv. With Mr.
Divyakant Lahoti, Ms. Nancy Roy,
Mr. Parikshit Ahuja, Ms. Praveena
Bisht, Ms. Vindhya Mehra, Mr.
Kartik Lahoti, Ms. Madhur Jhawar,
Mr. Rahul Maheshwari, Ms. Vasvi
Jain and Mr. Rajkumar Sabu, Advs.
versus
MS. KAUSHALYA DEVI SABU & ORS. ....Defendants
Through : Mr. A.K. Singla, Sr. Adv. With Mr.
Arnav Chatterjee, Adv.
+ CS(COMM)No.97/2020, I.A.Nos.7475/2020, 8922/2020, 8938/2020,
10105-06/2020, 10994/2020 & 11067/2020
SABU TRADE PVT LTD. .....Plaintiff
Through : Mr. Shailen Bhatia and Mr. Vishal
Nagpal, Advs.
versus
RAJ KUMAR SABU & ANR. ....Defendants
Through : Mr. Chander Lall, Sr. Adv. With Mr.
Divyakant Lahoti, Ms. Nancy Roy,
Mr. Parikshit Ahuja, Ms. Praveena
Bisht, Ms. Vindhya Mehra, Mr.
Kartik Lahoti, Ms. Madhur Jhawar,
Mr. Rahul Maheshwari, Ms. Vasvi
Jain and Mr. Rajkumar Sabu, Advs.
For D-1.
CS(COMM)No.761/2016 & 97/2020 page 1 of 2
Signature Not Verified
Digitally Signed
By:VIPIN KUMAR RAI
Signing Date:17.12.2020
22:56:34
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
ORDER
% 16.12.2020 [Court hearing convened via video-conferencing on account of COVID-19] I.A. No. 7624/2016 in CS(COMM) 761/2016 I.A. No. 156/2016 in CS(COMM) 97/2020
1. Mr. Shailen Bhatia has argued the matter for some time. 1.1 Mr. Bhatia says that he would require further time to conclude his submissions.
2. It is already 05:00 P.M.
3. Both sides will file their written submissions not exceeding three pages each at least 3 days before the next date of hearing. 3.1 Furthermore, Mr. Bhatia will prepare a common compilation of documents which would be handed over to Mr. Chander M. Lall, learned senior counsel, at least five days before the next date of hearing. 3.2 Mr. Lall will append his documents to the very same compilation which would, then, be filed with the court.
4. List the captioned applications for further arguments on 13.01.2021, albeit, at the end of the board.
RAJIV SHAKDHER, J DECEMBER 16, 2020 aj Click here to check corrigendum, if any CS(COMM)No.761/2016 & 97/2020 page 2 of 2 Signature Not Verified Digitally Signed By:VIPIN KUMAR RAI Signing Date:17.12.2020 22:56:34