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Delhi High Court - Orders

Mr. Rajkumar Sabu vs Ms. Kaushalya Devi Sabu & Ors on 16 December, 2020

Author: Rajiv Shakdher

Bench: Rajiv Shakdher

                          $~4&7

                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI

                                 I.A.Nos.7624/2016, 5875/2020, 7863/2020, 8923/2020, 11028/2020,
                                 11390/2020 & Crl.M.A.No.12366/2020 in
                          +      CS(COMM)No.761/2016

                                 MR. RAJKUMAR SABU                                     .....Plaintiff
                                              Through :        Mr. Chander Lall, Sr. Adv. With Mr.
                                                               Divyakant Lahoti, Ms. Nancy Roy,
                                                               Mr. Parikshit Ahuja, Ms. Praveena
                                                               Bisht, Ms. Vindhya Mehra, Mr.
                                                               Kartik Lahoti, Ms. Madhur Jhawar,
                                                               Mr. Rahul Maheshwari, Ms. Vasvi
                                                               Jain and Mr. Rajkumar Sabu, Advs.
                                                      versus

                                 MS. KAUSHALYA DEVI SABU & ORS.               ....Defendants
                                             Through : Mr. A.K. Singla, Sr. Adv. With Mr.
                                                       Arnav Chatterjee, Adv.

                          +      CS(COMM)No.97/2020, I.A.Nos.7475/2020, 8922/2020, 8938/2020,
                                 10105-06/2020, 10994/2020 & 11067/2020

                                 SABU TRADE PVT LTD.                                  .....Plaintiff
                                              Through :        Mr. Shailen Bhatia and Mr. Vishal
                                                               Nagpal, Advs.
                                              versus
                                 RAJ KUMAR SABU & ANR.                         ....Defendants
                                              Through : Mr. Chander Lall, Sr. Adv. With Mr.
                                                        Divyakant Lahoti, Ms. Nancy Roy,
                                                        Mr. Parikshit Ahuja, Ms. Praveena
                                                        Bisht, Ms. Vindhya Mehra, Mr.
                                                        Kartik Lahoti, Ms. Madhur Jhawar,
                                                        Mr. Rahul Maheshwari, Ms. Vasvi
                                                        Jain and Mr. Rajkumar Sabu, Advs.
                                                        For D-1.
                          CS(COMM)No.761/2016 & 97/2020                                 page 1 of 2



Signature Not Verified
Digitally Signed
By:VIPIN KUMAR RAI
Signing Date:17.12.2020
22:56:34
                                  CORAM:
                                 HON'BLE MR. JUSTICE RAJIV SHAKDHER
                                         ORDER

% 16.12.2020 [Court hearing convened via video-conferencing on account of COVID-19] I.A. No. 7624/2016 in CS(COMM) 761/2016 I.A. No. 156/2016 in CS(COMM) 97/2020

1. Mr. Shailen Bhatia has argued the matter for some time. 1.1 Mr. Bhatia says that he would require further time to conclude his submissions.

2. It is already 05:00 P.M.

3. Both sides will file their written submissions not exceeding three pages each at least 3 days before the next date of hearing. 3.1 Furthermore, Mr. Bhatia will prepare a common compilation of documents which would be handed over to Mr. Chander M. Lall, learned senior counsel, at least five days before the next date of hearing. 3.2 Mr. Lall will append his documents to the very same compilation which would, then, be filed with the court.

4. List the captioned applications for further arguments on 13.01.2021, albeit, at the end of the board.

RAJIV SHAKDHER, J DECEMBER 16, 2020 aj Click here to check corrigendum, if any CS(COMM)No.761/2016 & 97/2020 page 2 of 2 Signature Not Verified Digitally Signed By:VIPIN KUMAR RAI Signing Date:17.12.2020 22:56:34