Calcutta High Court (Appellete Side)
Sheikh Abdul Aziz vs Mst. Ansura Begum on 30 November, 2017
Author: Asha Arora
Bench: Asha Arora
1 30-11-2017 Sl. no.8 Ct. No. 10 C.R.R. 3356 of 2013 Sheikh Abdul Aziz Versus Mst. Ansura Begum No one appears for the petitioner on call.
Let the matter go out of the list.
( Asha Arora, J.) C.R.R. 3356 of 2013 Sheikh Abdul Aziz Versus Mst. Ansura Begum 2 No one appears for the petitioner on call.
Let the matter go out of the list.
( Asha Arora, J.)