Bombay High Court
Arjun Gajanan Datir vs The State Of Maharashtra And Ors on 18 February, 2021
Bench: S. S. Shinde, Manish Pitale
(59) WP 340-21
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
Amk
WRIT PETITION NO. 340 OF 2021
Kailas Bhika Navghare .. Petitioner
Vs.
The State of Maharashtra & Anr. .. Respondents
WITH
WRIT PETITION NO. 342 OF 2021
Ravindra Raghunath Jagtap .. Petitioner
Vs.
The State of Maharashtra & Anr. .. Respondents
WITH
WRIT PETITION NO. 448 OF 2021
Devram Dagadu Shelke .. Petitioner
Vs.
The State of Maharashtra & Anr. .. Respondents
WITH
WRIT PETITION NO. 450 OF 2021
Ravindra Kashinath Dagala .. Petitioner
Vs.
The State of Maharashtra & Anr. .. Respondents
WITH
WRIT PETITION NO. 730 OF 2021
Avinash Mahadev Ghodake .. Petitioner
Vs.
The State of Maharashtra & Anr. .. Respondents
WITH
WRIT PETITION NO. 731 OF 2021
Biltu Domilal Gupta .. Petitioner
Vs.
1/5
(59) WP 340-21
The State of Maharashtra & Anr. .. Respondents
WITH
WRIT PETITION NO. 732 OF 2021
Avdhut Vitthal Ghate .. Petitioner
Vs.
The State of Maharashtra & Anr. .. Respondents
WITH
WRIT PETITION NO. 733 OF 2021
Arjun Gajanan Datir .. Petitioner
Vs.
The State of Maharashtra & Anr. .. Respondents
WITH
WRIT PETITION NO. 736 OF 2021
Gopal Madhu Pawar .. Petitioner
Vs.
The State of Maharashtra & Anr. .. Respondents
WITH
WRIT PETITION NO. 737 OF 2021
Punja Pandurang Ghodake .. Petitioner
Vs.
The State of Maharashtra & Anr. .. Respondents
WITH
WRIT PETITION NO. 738 OF 2021
Rama Chandrappa Juntapalli .. Petitioner
Vs.
The State of Maharashtra & Anr. .. Respondents
WITH
WRIT PETITION NO. 739 OF 2021
Rajendra Ramhari Kokane .. Petitioner
Vs.
2/5
(59) WP 340-21
The State of Maharashtra & Anr. .. Respondents
WITH
WRIT PETITION NO. 740 OF 2021
Balasaheb Shankar Gangale .. Petitioner
Vs.
The State of Maharashtra & Anr. .. Respondents
WITH
WRIT PETITION NO. 742 OF 2021
Ganpat Shankar Pawar .. Petitioner
Vs.
The State of Maharashtra & Anr. .. Respondents
WITH
WRIT PETITION NO. 743 OF 2021
Ajay Vijay Phugare .. Petitioner
Vs.
The State of Maharashtra & Anr. .. Respondents
WITH
WRIT PETITION NO. 744 OF 2021
Chandrakant Vasant Aayare .. Petitioner
Vs.
The State of Maharashtra & Anr. .. Respondents
WITH
WRIT PETITION NO. 745 OF 2021
Shivaji Baburao Bhendekar .. Petitioner
Vs.
The State of Maharashtra & Anr. .. Respondents
WITH
WRIT PETITION NO. 747 OF 2021
Dnyaneshwar Siddharth Badage .. Petitioner
Vs.
3/5
(59) WP 340-21
The State of Maharashtra & Anr. .. Respondents
WITH
WRIT PETITION NO. 748 OF 2021
Madhurajsingh Darogasingh Bhadoriya .. Petitioner
Vs.
The State of Maharashtra & Anr. .. Respondents
WITH
WRIT PETITION NO. 750 OF 2021
Inden @ Mohiddin Sayyed Ali Shaikh .. Petitioner
Vs.
The State of Maharashtra & Anr. .. Respondents
WITH
WRIT PETITION NO. 752 OF 2021
Salim Kasam Shaikh .. Petitioner
Vs.
The State of Maharashtra & Anr. .. Respondents
WITH
WRIT PETITION NO. 757 OF 2021
Mangara Bhikari Barala .. Petitioner
Vs.
The State of Maharashtra & Anr. .. Respondents
WITH
WRIT PETITION NO. 758 OF 2021
Namdeo Kerappa Garale .. Petitioner
Vs.
The State of Maharashtra & Anr. .. Respondents
WITH
WRIT PETITION NO. 759 OF 2021
Kalu Hiraman Dudhawade .. Petitioner
Vs.
4/5
(59) WP 340-21
The State of Maharashtra & Anr. .. Respondents
WITH
WRIT PETITION NO. 761 OF 2021
Vitthal Baswant Gaikwad .. Petitioner
Vs.
The State of Maharashtra & Anr. .. Respondents
WITH
WRIT PETITION NO. 762 OF 2021
Sunil Ramesh Kamble .. Petitioner
Vs.
The State of Maharashtra & Anr. .. Respondents
Mr. Aniket Vagal for the Petitioners.
Mrs. S. D. Shinde, APP for the Respondent-State.
CORAM : S. S. SHINDE & MANISH PITALE, JJ.
DATE : 18th FEBRUARY, 2021.
P. C. :
1. Heard learned Counsel appearing for the Petitioners in all the matters.
2. Issue notice to the Respondents returnable on 02.03.2021.
3. In addition to regular mode of service, the Petitioner to serve the Respondents by alternate mode of service such as Fax/E-mail/Courier and shall file affidavit of service with tangible proof before the returnable date.
[MANISH PITALE, J.] [S. S. SHINDE J.] Arjun Digitally signed by Arjun M. Kadam M. Date:
2021.02.20 Kadam 12:31:40 +0530 5/5