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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(xiii) in The Orissa State Transport Appellate Tribunal Rules, 1993

(xiii)"Tribunal" means the State Transport Appellate Tribunal, Orissa, constituted under Sub-section (2) of Section 89; and