Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1 in Companies (Winding Up) Rules, 2020 1. Short title commencement and application. (1)These rules may be called the Companies (Winding Up) Rules 2020.(2)They shall come into force on the 1st day of April 2020.(3)These rules shall apply to winding up under of Companies Act 2013 (18 of 2013).
