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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Puducherry - Subsection

Section 7(1)(iv) in Puducherry Land Reforms (Fixation of Ceiling on Land) Act, 1973

(iv)particulars of the encumbrances, if any, over the land together with the name and address of the creditor;