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[Cites 0, Cited by 0] [Section 8] [Entire Act]

NCT Delhi - Subsection

Section 8(5) in The Delhi Pharmaceutical Sciences and Research University - Delhi Statutes, 2017

(5)The Controller of Finance shall-
(a)exercise general supervision over the funds of the University and advise it as regards its financial policies; and
(b)perform such other financial functions as may be assigned to him/her by the Board of Governors or as may be prescribed by the Statutes or the Ordinances: