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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(f) in The Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016

(f)"identification number" means the limited liability partnership identification number or the corporate identity number, as the case may be, of the corporate person;