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Union of India - Section

Section 17 in Reserve And Auxiliary Air Forces Act Rules, 1953

17. Permanent Staff.-

The permanent staff for the squadron and units of the Auxiliary Air Force and the Regular Air Force and the Regular Air Force Reserve and the Auxiliary Air Force. The tenure or appointment of the members of the Auxiliary Air Force will be 3 years as extendable upto 5 years except when otherwise ordered by Air HQ.