Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

State of Himachal Pradesh - Section

Section 39 in The Himachal Pradesh Land Revenue Act, 1953

39. Mutation fees.

(1)The State Government may fix a scale of fees for all or any classes of entries in any record or register under this Chapter and for copies of any such entries.
(2)A fee in respect of any entry shall be payable by the person in whose favour the entry is made.