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[Cites 0, Cited by 0] [Section 5(6)] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(6)(v) in Bachelor of Engineering and Technology (Regulation of Admission and Payment of Fees) Rules, 2013

(v)the Institute Navrachna University established under the Gujarat Private Universities Act, 2009 (Gujarat 8 of 2009) shall be granted in the following manner, namely:-