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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(5) in The Oil Mines Regulations, 2017

(5)In respect of every person killed or injured, the owner, agent or manager of a mine shall send particulars in the Form and method specified by the Chief Inspector of Mines for the purpose, within seven days of the occurrence, and also within fifteen days of the injured person returning to duty.