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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(1) in The Rajasthan Colonisation (Allotment of Government Land to Ghair Dakhilkar Tenant in Paintalisa Area) Conditions, 1970

(1)The following price or premium shall be charged for Government land of different soil classification allotted under these Conditions:-
S. No. Soil class Price or premium per bigha Price per square of 25 bighas
1. Nali [Rs. 700/- [Substituted by Notification dated 13.03.1976-Rajasthan Gazette, Extraordinary, Part IV-(C), dated 13.03.1976.] Rs. 17,500/-
2. Light loam Rs. 490/- Rs. 12,250/-
3. Sandy loam Rs. 350/- Rs. 8,750/-
4. Uncommand Rs. 87.50/- Rs. 2,187.50]