Karnataka High Court
A.Santosh Kumar S/O. Amaravati ... vs K. Ramaiah S/O. Late Chalpatappa on 30 January, 2023
Author: S.R. Krishna Kumar
Bench: S.R. Krishna Kumar
-1-
WP No. 101612 of 2021
C/W WP No. 101417 of 2021
IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH
DATED THIS THE 30TH DAY OF JANUARY, 2023
BEFORE
THE HON'BLE MR JUSTICE S.R. KRISHNA KUMAR
WRIT PETITION NO. 101612 OF 2021 (GM-CPC)
C/W
WRIT PETITION NO. 101417 OF 2021
IN W.P.NO.101612/2021
BETWEEN:
SMT. D. SHARADA
W/O. D. MANJUNATHA
AGE. 43 YEARS,
OCC. AGRICULTURE,
R/O. WARD NO.14,
KHB COLONY,
SIRUGUPPA,
TQ. SIRUGUPPA,
DIST. BALLARI
...PETITIONER
(BY SMT.SUNITHA P KALASOOR, ADVOCATE)
AND:
1. SRI. K. RAMAIAH
S/O. LATE CHALPATAPPA
Digitally signed by
CHANDRASHEKAR
AGE 69 YEARS,
LAXMAN
KATTIMANI OCC. AGRICULTURE,
Location: High
Court of Karnataka,
Dharwad
R/O. NEAR HEAD POST OFFICE,
SIRUGUPPA,
TQ. SIRUGUPPA,
DIST. BALLARI.
2. LAKSHMAMMA W/O. LATE K. CHALAPATAPPA
AGE. 79 YEARS,
OCC. HOUSEHOLD,
R/O. 3RD WARD,
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WP No. 101612 of 2021
C/W WP No. 101417 of 2021
MANJUNATHA TALKIES ROAD,
SIRUGUPPA,
TQ. SIRUGUPPA,
DIST. BALLARI.
3. SMT.K. VENKATA SUBBAMMA
W/O. LATE K. SUNKAIAH,
AGE. 74 YEARS,
OCC. HOUSEHOLD,
R/O. 3RD WARD,
MANJUNATHA TALKIES ROAD,
SIRUGUPPA,
TQ. SIRUGUPPA,
DIST. BALLARI.
4. SRI SATISH S/O. LATE K. SUNKAIAH
AGE. 34 YEARS,
OCC. HOUSEHOLD,
R/O. 3RD WARD,
MANJUNATHA TALKIES ROAD,
SIRUGUPPA,
TQ. SIRUGUPPA,
DIST. BALLARI.
5. SRI K. SHIVAPRASADA
S/O. LATE K. CHINNAIAH
AGE. 54 YEARS,
OCC. AGRICULTURE,
R/O. V. V. NAGAR,
NEAR WATER TANK,
SIRUGUPPA,
TQ. SIRUGUPPA,
DIST. BALLARI.
6. SRI K. MANJUNATHA,
S/O. LATE K. CHINNAIAH
AGE. 52 YEARS,
OCC. AGRICULTURE,
R/O. V. V. NAGAR,
NEAR WATER TANK,
SIRUGUPPA,
TQ. SIRUGUPPA,
-3-
WP No. 101612 of 2021
C/W WP No. 101417 of 2021
DIST. BALLARI.
7. SMT.SUBHASHINI W/O. SHIVA
AGE. 33 YEARS,
OCC. AGRICULTURE,
R/O. V. V. NAGAR,
NEAR WATER TANK,
SIRUGUPPA,
TQ. SIRUGUPPA,
DIST. BALLARI.
8. SRI K. MAHESH BABU
S/O. LATE SATHYANARAYANA
AGE. 36 YEARS,
OCC. AGRICULTURE,
R/O. 3RD WARD,
MANJUNATHA TALKIES ROAD,
SIRUGUPPA,
TQ. SIRUGUPPA,
DIST. BALLARI.
9. SRI K. YALLAIAH S/O. LATE K. CHALPATAPPA
AGE. 64 YEARS,
R/O. 11TH WARD,
V. V. NAGAR,
NEAR WATER TANK,
SIRUGUPPA,
TQ. SIRUGUPPA,
DIST. BALLARI.
10. SMT.BHARATHI W/O. YALLAIAH
AGE. 54 YEARS,
OCC. HOUSEHOLD,
R/O. 11TH WARD,
V. V. NAGAR,
NEAR WATER TANK,
SIRUGUPPA,
TQ. SIRUGUPPA,
DIST. BALLARI.
11. SRI K. KRISHNA
S/O. LATE CHALPATAPPA
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WP No. 101612 of 2021
C/W WP No. 101417 of 2021
AGE. 61 YEARS,
R/O. 3RD WARD,
MANJUNATHA TALIKES ROAD,
SIRUGUPPA,
TQ. SIRUGUPPA,
DIST. BALLARI
...RESPONDENTS
(BY SRI. GANGADHAR J.M. AND SRI. PRAVEEN P.TARIKAR,
ADVOCATES FOR R1, R3, R4 AND R6 TO R11;
R2 AND R5 DECEASED)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO THE
ORDER PASSED BY CIVIL JUDGE AND JMFC, SIRUGUPPA ON
I.A.NO.3/2020 IN O.S.NO.74/2020 DATED 12.08.2020
PRODUCED HEREBY AS ANNEXURE-G MAY KINDLY BE SET
ASIDE BY GRANTING THE PRAYER MADE IN THE APPLICATION
I.A.NO.3/2020 IN O.S.NO.74/2020 ON THE FILE OF HON BLE
COURT OF CIVIL JUDGE AND JMFC, SIRUGUPPA AT SIRUGUPPA
THE COPY OF THE I.A HEREBY PRODUCED AS ANNEXURE-F.
IN W.P.NO.101417/2021
BETWEEN:
SRI A.SANTOSH KUMAR,
S/O AMARAVATI SATYANARAYANA SHETTY,
AGE. 45 YEARS,
OCC. AGRICULTURE,
R/O. WARD NO.8, PARVATHI NAGAR,
OPPOSITE TO SBM BANK,SIRUGUPPA,
TQ. SIRUGUPPA, DIST. BALLARI.
...PETITIONER
(BY SMT.SUNITHA P KALASOOR, ADVOCATE)
-5-
WP No. 101612 of 2021
C/W WP No. 101417 of 2021
AND:
1. SRI. K. RAMAIAH
S/O. LATE CHALPATAPPA
AGE 69 YEARS,
OCC. AGRICULTURE,
R/O. NEAR HEAD POST OFFICE,
SIRUGUPPA,
TQ. SIRUGUPPA,
DIST. BALLARI.
2. SMT.LAKSHMAMMA W/O. LATE K. CHALAPATAPPA
AGE. 79 YEARS,
OCC. HOUSEHOLD,
R/O. 3RD WARD,
MANJUNATHA TALKIES ROAD,
SIRUGUPPA,
TQ. SIRUGUPPA,
DIST. BALLARI.
3. SMT.K. VENKATA SUBBAMMA
W/O. LATE K. SUNKAIAH,
AGE. 74 YEARS,
OCC. HOUSEHOLD,
R/O. 3RD WARD,
MANJUNATHA TALKIES ROAD,
SIRUGUPPA,
TQ. SIRUGUPPA,
DIST. BALLARI.
4. SRI SATISH S/O. LATE K. SUNKAIAH
AGE. 34 YEARS,
OCC. HOUSEHOLD,
R/O. 3RD WARD,
MANJUNATHA TALKIES ROAD,
SIRUGUPPA,
TQ. SIRUGUPPA,
DIST. BALLARI.
5. SRI K. SHIVAPRASADA
S/O. LATE K. CHINNAIAH
AGE. 54 YEARS,
-6-
WP No. 101612 of 2021
C/W WP No. 101417 of 2021
OCC. AGRICULTURE,
R/O. V. V. NAGAR,
NEAR WATER TANK,
SIRUGUPPA,
TQ. SIRUGUPPA,
DIST. BALLARI.
6. SRI K. MANJUNATHA,
S/O. LATE K. CHINNAIAH
AGE. 52 YEARS,
OCC. AGRICULTURE,
R/O. V. V. NAGAR,
NEAR WATER TANK,
SIRUGUPPA,
TQ. SIRUGUPPA,
DIST. BALLARI.
7. SMT.SUBHASHINI W/O. SHIVA
AGE. 33 YEARS,
OCC. AGRICULTURE,
R/O. V. V. NAGAR,
NEAR WATER TANK,
SIRUGUPPA,
TQ. SIRUGUPPA,
DIST. BALLARI.
8. SRI K. MAHESH BABU
S/O. LATE SATHYANARAYANA
AGE. 36 YEARS,
OCC. AGRICULTURE,
R/O. 3RD WARD,
MANJUNATHA TALKIES ROAD,
SIRUGUPPA,
TQ. SIRUGUPPA,
DIST. BALLARI.
9. SRI K. YALLAIAH S/O. LATE K. CHALPATAPPA
AGE. 64 YEARS,
R/O. 11TH WARD,
V. V. NAGAR,
NEAR WATER TANK,
SIRUGUPPA,
-7-
WP No. 101612 of 2021
C/W WP No. 101417 of 2021
TQ. SIRUGUPPA,
DIST. BALLARI.
10. SMT.BHARATHI W/O. YALLAIAH
AGE. 54 YEARS,
OCC. HOUSEHOLD,
R/O. 11TH WARD,
V. V. NAGAR,
NEAR WATER TANK,
SIRUGUPPA,
TQ. SIRUGUPPA,
DIST. BALLARI.
11. SRI K. KRISHNA
S/O. LATE CHALPATAPPA
AGE. 61 YEARS,
R/O. 3RD WARD,
MANJUNATHA TALIKES ROAD,
SIRUGUPPA,
TQ. SIRUGUPPA,
DIST. BALLARI
...RESPONDENTS
(BY SRI. GANGADHAR J.M. AND SRI. PRAVEEN P.TARIKAR,
ADVOCATES FOR R1, R3, R4 AND R6 TO R11; R2 AND R5
DECEASED)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO THE
ORDER PASSED BY CIVIL JUDGE AND JMFC, SIRUGUPPA ON
I.A.NO.1/2020 IN O.S.NO.75/2020 DATED 12.08.2020
PRODUCED HEREBY AS ANNEXURE-G MAY KINDLY BE SET
ASIDE BY GRANTING THE PRAYER MADE IN THE APPLICATION
I.A.NO.1/2020 IN O.S.NO.75/2020 ON THE FILE OF HON'BLE
COURT OF CIVIL JUDGE AND JMFC, SIRUGUPPA AT SIRUGUPPA
THE COPY OF THE I.A HEREBY PRODUCED AS ANNEXURE-F.
THESE PETITIONS COMING ON FOR ORDERS, THIS DAY,
THE COURT MADE THE FOLLOWING:
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WP No. 101612 of 2021
C/W WP No. 101417 of 2021
ORDER
Learned counsel for petitioners has filed memo in both petitions seeking withdrawal of the petitions.
Memo is taken on record. Writ petitions are dismissed as withdrawn.
SD JUDGE CLK List No.: 1 Sl No.: 26