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[Cites 0, Cited by 0] [Section 114(1)] [Section 114] [Entire Act]

State of Tamilnadu - Subsection

Section 114(1)(a) in Tamil Nadu State Housing Board Act, 1961

(a)payment of all charges or payments towards interest or sinking fund due on account of any loan taken in pursuance of this Act, and all other charges incurred in connection with such loans;