Delhi High Court - Orders
Harjeet Kaur Chawla vs Bma Wealth Creators Pvt. Ltd on 26 August, 2022
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO 4/2022
HARJEET KAUR CHAWLA ..... Appellant
Through: Mr. Saurabh Suman Sinha, Advocate
versus
BMA WEALTH CREATORS PVT. LTD. ..... Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
ORDER
% 26.08.2022 CM.APPL No. 500/2022 (Exemption)
1. Allowed, subject to all just exceptions.
2. Application stands disposed of. FAO 4/2022 & CM. APPL. No. 37089/2022 On the appellant taking fresh steps, issue notice to the respondent by all permissible modes, returnable on 24.03.2023.
MANOJ KUMAR OHRI, J AUGUST 26, 2022/v Signature Not Verified Digitally Signed By:SANGEETA ANAND Signing Date:29.08.2022 15:33:18