Section 54(1)(c) in The Multi-State Co-Operative Societies Act, 2002

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Union of India - Subsection

Section 54(1)(c) in The Multi-State Co-Operative Societies Act, 2002

(c)a multi-State co-operative society is ordered to be wound up under section 86 and the outgoing members of the board refuse to handover charge of the records and property of the society to those having or entitled to receive such charge,

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Union of India - Subsection

Section 54(1)(c) in The Multi-State Co-Operative Societies Act, 2002