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[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(4)(c) in The M.P. Vidyut Pradaya Upakram (Arjan) Adhiniyam, 1974

(c)no liability for the contravention before the vesting date, of any provision of law, for the time being in force, shall be enforceable against the State Government or the Board.