Himachal Pradesh High Court
The Principal Secretary vs . Sagri Devi & Others. on 7 March, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
The Principal Secretary Vs. Sagri Devi & others.
.
RSA No. 304 of 2014 7.3.2022 Present: Mr.Raju Ram Rahi, Deputy Advocate General, for the appellants.
Ms.Parul Negi, Advocate, vice Mr.Suneet Goel, Advocate, for the respondents.
r to As prayed, list after four weeks.
(Vivek Singh Thakur), Judge.
7th March, 2022 (Keshav) ::: Downloaded on - 08/03/2022 20:11:45 :::CIS