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State of Chattisgarh - Section

Section 8A in Chhattisgarh Municipal Corporation (Appointment and Conditions of Service of Officers and Servants) Rules, 2007

8A. Preference in the appointment to the post of Sweeper.

- Any one member of the family of such sweeper who is retired after completion of superannuation age shall be appointed on the post of sweeper on preference basis, if he is not otherwise disqualified for the appointment to the post of Sweeper, as per rules.