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[Cites 0, Cited by 0] [Section 29(11)] [Section 29] [Entire Act]

State of West Bengal - Subsection

Section 29(11)(a) in The West Bengal Security Act, 1950

(a)The State Government may, at any time by order in writing, require the owner of any immoveable property requisitioned under sub-section (1) to execute such repairs therein as it deems necessary and within such time as it may specify in the order.