(a)The information provided in the form above is true to my knowledge.(b)I/We have read the Madhya Pradesh Electricity Supply Code and agree to abide by the conditions mentioned therein.(c)I/We will deposit electricity dues, every month, as per the applicable electricity tariff and other charges.(d)I/We will own the responsibility of security and safety of the meter, cut-out and the installation thereafter.Signature of the consumer/authorised signatoryDate:..................................Place:.................................Note. - The following documents shall be attached with the application form :
