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Delhi High Court - Orders

Ministry Of Petroleum & Natural Gas vs Hardy Exploration & Production (India) ... on 10 November, 2023

Author: Sachin Datta

Bench: Sachin Datta

                                    $~19& 20
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +    O.M.P. (COMM) 93/2019&IA No. 153/2019
                                         MINISTRY OF PETROLEUM & NATURAL GAS..... Petitioner
                                                        Through: Mr. Sasi Prabhu, Mr. Tushar
                                                                  Bhardwaj, Mr. Mohammed. I and Mr.
                                                                  Anurag Ahluwalia, Advs.
                                                        versus

                                                HARDY EXPLORATION & PRODUCTION (INDIA) INC
                                                                                         ..... Respondent
                                                            Through: Mr. Tejas Karia, Ms. AvlokitaRajvi
                                                                     and Ms. Punya Mehrotra, Advs.
                                    20
                                    +           OMP (ENF.) (COMM.) 52/2019& EX.APPL.(OS) 141/2016
                                                HARDY EXPLORATION & PRODUCTION (INDIA) INC
                                                                                             ..... Decree Holder
                                                               Through: Mr. Tejas Karia, Ms. AvlokitaRajvi
                                                                          and Ms. Punya Mehrotra, Advs.
                                                               versus
                                                GOVERNMENT OF INDIA, MINISTRY OF PETROLEUM &
                                                NATURAL GAS..... Judgement Debtor
                                                               Through: Mr. Sasi Prabhu, Mr. Tushar
                                                                          Bhardwaj, Mr. Mohammed. I and Mr.
                                                                          Anurag Ahluwalia, Advs.
                                                                          Mr. Ruchir Mishra, Mr. Mukesh
                                                                          Kumar Tiwari and Ms. Reba Jena
                                                                          Mishra, Advs. for UOI.
                                                CORAM:
                                                HON'BLE MR. JUSTICE SACHIN DATTA
                                                               ORDER
                                    %                          10.11.2023
                                                List on 07.02.2024.


                                                                                                                           SACHIN DATTA, J
                                    NOVEMBER 10, 2023/AT




This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/11/2023 at 10:25:26