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State of Tamilnadu - Section

Section 32 in The Tamil Nadu Municipal Corporations Service Rules, 1996

32. Relinquishment of right by members. - Any person may, in writing, relinquish any right or privilege to which he may be entitled under these rules or the special rules. The Government shall have the power to relax any of these rules and the Special Rules in favour of any person or class of persons serving in the service or any candidate or class of candidates for appointment to the service in such manner as may appear to them to be just and equitable.