Section 2(2)(a) in The Bankers Books Evidence Act, 1891

[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

(a)[ any company or corporation carrying on the business of banking] [Substituted by Act 56 of 1962, for sub-Clause (a) (w.e.f. 14.12.1962).],

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