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Bombay High Court

Kumar Krishna D. Pathak vs Cuffe Castle Co-Operative Housing ... on 19 July, 2024

Author: Sharmila U. Deshmukh

Bench: Sharmila U. Deshmukh

                                                       22-WP-10667-2017.doc


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    CIVIL APPELLATE JURISDICTION

                       WRIT PETITION NO.10667 OF 2017.

Kumar Krishna D. Pathak                                ...Petitioner.
        Versus
Cuffe Castle Co-Operative
Housing Society Ltd. And Ors.                          ...Respondents.

                             ------------
Mr. Kumar K. D. Pathak petitioner-in-person.
                             ------------

                               Coram : Sharmila U. Deshmukh, J.

Date : 19th July, 2024.

P. C. :

1. Petitioner-in-person though has circulated the matter seeks time as he is not prepared with the matter.
2. Stand over to 19th August 2024. Matter not to be circulated before the next date.

[Sharmila U. Deshmukh, J.] rsk 1 of 1 ::: Uploaded on - 24/07/2024 ::: Downloaded on - 28/07/2024 00:55:48 :::