Bombay High Court
Kumar Krishna D. Pathak vs Cuffe Castle Co-Operative Housing ... on 19 July, 2024
Author: Sharmila U. Deshmukh
Bench: Sharmila U. Deshmukh
22-WP-10667-2017.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.10667 OF 2017.
Kumar Krishna D. Pathak ...Petitioner.
Versus
Cuffe Castle Co-Operative
Housing Society Ltd. And Ors. ...Respondents.
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Mr. Kumar K. D. Pathak petitioner-in-person.
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Coram : Sharmila U. Deshmukh, J.
Date : 19th July, 2024.
P. C. :
1. Petitioner-in-person though has circulated the matter seeks time as he is not prepared with the matter.
2. Stand over to 19th August 2024. Matter not to be circulated before the next date.
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