Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Jammu-Kashmir - Subsection Section 10(ix) in Jammu and Kashmir State Finance Commission for Panchayats and Municipalities Act, 2011. (ix)any other matter referred to the Finance Commission by the Government in the interests of sound finance of Panchayats or Municipalities;
