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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Goa - Subsection

Section 9(1)(i) in The Goa Children's Homes Rules, 2004

(i)in case any resident makes any complaint of occurrence of any event of custodial rape or sexual abuse of a child, or any such event comes to the knowledge of any concerned individual, he shall intimate it to the Director immediately, who shall order for special investigation by the Inspection Team of the said incidence.