Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 95 in The Environment (Protection) Rules, 1986

95. [ Emission limits for new diesel engine up to 800 kW for generator set (Genset) application.- The emission limits for new diesel engine upto 800 kW for generator set (hereinafter referred to as Genset) application [shall, in respect of the power category 'upto 19 kW', as specified in column (I) of the table below, be effective from [1st May, 2015] [Substituted by Notification No. G.S.R. 771(E) dateed by 11.12.2013 (w.e.f. 19.11.1986)], and in respect of the power categories 'more than 19 KW upto 75 KW' and 'more than 75 KW upto 800 KW, as specified in the said Table, be effective from 1st July, 2014,] [Inserted by G.S.R. 752(E), dated 24.10.2008 (w.e.f. 24.10.2008).] subject to the general conditions contained therein, namely:-

TABLE
Power Category EmissionLimits (g/k W-hr) Smoke Limit(light absorption coefficient, M-1)
NOx+HC CO PM
Upto 19 KW _7.5 _3.5 _0.3 _0.7
More than 19 KWupto 75 KW _4.7 _3.5 _0.3 _0.7
More than 75 KWupto 800 KW _4.0 _3.5 _0.2 _0.7
Note: