Bombay High Court
Surekha Luxman Sonovane vs The State Of Maharashtra The Principal ... on 10 February, 2021
Author: Surendra P. Tavade
Bench: S.C. Gupte, Surendra P. Tavade
Digitally signed by
Smita Smita Gonsalves
Gonsalves Date: 2021.02.18
10:34:48 +0530
sg 1/1 8. wp5257-17.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.5257 OF 2017
Surekha Luxman Sonovane .. Petitioner
v/s.
The State of Maharashtra
The Principal Secretary of Higher Technical
Education Department & Ors. .. Respondents
....
Mr. Milind A. Ingole, for the Petitioner.
Mr. N.C. Walimbe, for Respondent Nos. 1 and 2.
....
CORAM: S.C. GUPTE &
SURENDRA P. TAVADE, JJ.
DATE : 10 FEBRUARY, 2021.
P.C:-
. The main relief in the present petition has been sought
against private Respondents, who are Respondent Nos. 4 to 6. Though these Respondents have been privately served, none appears for the Respondents. Issue Court notice to the Respondents returnable on 2 March 2021. Humdast permitted.
(SURENDRA P. TAVADE, J.) (S.C. GUPTE, J.) 1 of 1