Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61(1)] [Section 61] [Entire Act] State of Mizoram - Subsection Section 61(1)(e) in Mizoram (Land Acquisition, Rehabilitation and Resettlement) Act, 2016 (e)if the objection be to the amount of the compensation, the grounds on which the amount of compensation was determined.