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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Bihar - Subsection

Section 15(6) in Bihar Legal Metrology (Enforcement), Rules, 2014

(6)A Legal Metrology Officer may visit, as frequently as possible during the period specified in the Legal Metrology (General) Rules,2011 every premise within the local limits of his jurisdiction to inspect and test any weight or measure which is being or is intended or likely to be used in any transaction or for protection.