Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(a) in Bihar Commercial Taxes Tribunal Regulation, 1979 (a)"Ordinance" means the [Bihar Sales Tax Ordinance, 1979;] [Bihar Finance Act, 1981. Now stands repealed by Bihar Value Added Tax Act, 2005 vide, Section 94.]
