Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 3] [Entire Act] State of Maharashtra - Subsection Section 3(1) in The Maharashtra Maritime Board Act, 1996 (1)As soon as may be after the commencement of this Act, the Government may, by notification in the Official Gazette, establish a Board to be called “the Maharashtra Maritime Board”.
