Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] Union of India - Section Section 8 in Delhi Laws Act, 1915 8. Constructions.- This Act shall be construed with, and deemed to be part of, the Delhi Laws Act, 1912 (13 of 1912).
