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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Kerala - Subsection

Section 24(1)(j) in Kerala Lok Ayukta Act, 1999

(j)the office bearers or members of the State Legal Services Authority the District Legal Services Authority, the High Court Legal Services Committee and the Taluk Legal Services Committee constituted under the Legal Services Authorities Act, 1987 (Central Act 39 of 1987).