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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(h) in Rajasthan Forest Produce (Establishment & Regulation of Saw Mills) Rules, 1983

(h)"Abettor" an abettor is a person- who abets the commission of either an offence or act, which would be an offence, if committed by a person capable of committing an offence with the same intention or knowledge as that of the abettor;