Section 10(23C)(iiiab) in The Income Tax Act, 1961

[Cites 0, Cited by 175] [Section 10(23C)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(23C)(iiiab) in The Income Tax Act, 1961

(iiiab)any university or other educational institution existing solely for educational purposes and not for purposes of profit, and which is wholly or substantially financed by the Government; or

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Union of India - Subsection

Section 10(23C)(iiiab) in The Income Tax Act, 1961