Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22A] [Entire Act] State of Bihar - Subsection Section 22A(2) in Bihar Minor Mineral Concession Rules, 1972 (2)[x x x] [Rule 22A(1) (2) and (3) deleted vide Section 3 of Amendment Rules, 2008.]
