Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(2) in The Orissa Employment Officers' Service Rules, 1970

(2)The inter se seniority of officers appointed whether by promotion or by direct recruitment to either branch of the service in the same calendar year shall be in the order in which their names have been arranged by the Commission.