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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

Bombay Presidency - Subsection

Section 23(2)(c) in Bombay Live-Stock Improvement Act, 1933

(c)under section 6, prescribing the form of, the manner in which, the terms, conditions and restrictions on which, a licence shall be granted, transferred or renewed,