Bombay High Court
Arif Hussain Attar Muzaffar ... vs Traffic Engineer, Nagpur Municipal ... on 1 December, 2022
Author: Avinash G. Gharote
Bench: Avinash G. Gharote
1 4-caf-2693-22.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
CIVIL APPLICATION (CAF) NO. 2693 OF 2022
IN
FIRST APPEAL NO. 879 OF 2016
Arif Hussain (Dead) Through LRs Vs. Traffic Engineer & Anr.
Office Notes, Office Memoranda Court's or Judge's orders
of Coram, Appearances, Court's
orders or directions and
Registrar's orders
Mr. Asgar Hussaain, Advocate for the applicants / appellants
CORAM: AVINASH G. GHAROTE, J.
DATED : 1st DECEMBER, 2022.
The learned counsel for the appellants to supply the copy of the application to the learned counsel for the respondents.
JUDGE MP Deshpande Digitally signed by:MILIND P DESHPANDE Signing Date:02.12.2022 10:40