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Bombay High Court

Arif Hussain Attar Muzaffar ... vs Traffic Engineer, Nagpur Municipal ... on 1 December, 2022

Author: Avinash G. Gharote

Bench: Avinash G. Gharote

                                                                          1                            4-caf-2693-22.odt




                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                       NAGPUR BENCH AT NAGPUR

                               CIVIL APPLICATION (CAF) NO. 2693 OF 2022
                                                  IN
                                     FIRST APPEAL NO. 879 OF 2016

                      Arif Hussain (Dead) Through LRs Vs. Traffic Engineer & Anr.

           Office Notes, Office Memoranda                           Court's or Judge's orders
           of Coram, Appearances, Court's
           orders     or    directions and
           Registrar's orders

                                             Mr. Asgar Hussaain, Advocate for the applicants / appellants



                                             CORAM:        AVINASH G. GHAROTE, J.

DATED : 1st DECEMBER, 2022.

The learned counsel for the appellants to supply the copy of the application to the learned counsel for the respondents.

JUDGE MP Deshpande Digitally signed by:MILIND P DESHPANDE Signing Date:02.12.2022 10:40