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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 13(1)(iv) in The Jammu and Kashmir Apartment Ownership Act, 1989

(iv)description of the malty-stored building, stating the number of stores and basements, the number of apartments in this building and the principal materials of which it is constructed,